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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(2) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(2)The use and maintenance of the [residence, furniture] [Substituted by Rajasthan 8 of 1986.] and a State Car referred to in sub-section (1) shall be regulated by rules made in this behalf by the State Government.