Delhi High Court - Orders
Delhi Msw Solutions Limited vs North Delhi Municipal Corporation & Anr on 26 July, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11140/2020
DELHI MSW SOLUTIONS LIMITED ..... Petitioner
Through Ms. Pallavi Rao, Advocate
versus
NORTH DELHI MUNICIPAL
CORPORATION & ANR. ..... Respondents
Through Mr. Kunal Vajani, Standing Counsel
for North DMC
Mr. Gautam Narayan, ASC, GNCTD
with Mr. Adithya Nair, Advocate for
Department of Forest and Wildlife,
Government of NCT of Delhi
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 26.07.2021
1. The hearing was conducted through video conferencing.
2. Status report has been filed by Deputy Conservator of Forests (North) suggesting various steps required to be taken by the Petitioner to convert the area in question into deep dense forest.
3. Learned counsel appearing for the petitioner submits that some of the steps may not be practically feasible keeping in view the nature of the area.
4. Petitioner is directed to approach the Deputy Conservator of Forests with the reservations that the petitioner has. The Deputy Digitally Signed Signature Not Verified By:JUSTICE SANJEEV SACHDEVA Digitally Signed By:KUNAL MAGGU W.P.(C) 11140/2020 Signing Date:26.07.2021 1 Signing Date:26.07.2021 21:23:06 19:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
Conservator of Forests will examine the reservations that petitioner may have and thereafter, if required, suggest further/alternative measures.
5. In case the Deputy Conservator of Forests is of the view that the reservations expressed by the petitioner are unfounded then the petitioner shall commence the steps as directed by the Deputy Conservator of Forests in accordance with his guidance.
6. List for reporting compliance on 25.10.2021.
7. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JULY 26, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV SACHDEVA Digitally Signed By:KUNAL MAGGU W.P.(C) 11140/2020 Signing Date:26.07.2021 2 Signing Date:26.07.2021 21:23:06 19:53 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.