Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 141 in The Oil Mines Regulations, 2017 141. Publication of orders, forms and instructions. - The orders, forms and instructions under these regulations shall be published in the Official Gazette and by other suitable means as specified by the Chief Inspector of Mines.
