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[Cites 0, Cited by 0] [Section 17(1B)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1B)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)not be related to the Managing Director or the Chief Executive Officer as per the definition of the term "relative" defined under the Companies Act, 2013: