Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998 3. Interpretation of words not defined. - Words and expressions not defined in these rules but defined or used in the Act shall have the same meaning as assigned to them in the Act.
