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[Cites 0, Cited by 2] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7) in Aligarh Muslim University Act, 1920

(7)to institute professorships, readerships, lectureships and [* *] [ The word " any" omitted by Act 62 of 1951, s.3] other teaching posts required by the University, and to appoint persons to such professorships, readerships, lectureships [and other posts] [Substituted by Act 62 of 1951, s.3, for " and posts"];