Chattisgarh High Court
The Raipur Development Authority vs Smt. Anjana Gothi 26 Revp/124/2018 The ... on 6 December, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
REVIEW PETITION No. 115 of 2018
1. The Raipur Development Authority, through its Chief Executive
Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent
Versus
1. Jyoti Gugel D/o Late Shri Madav Singh Gugel, aged about 40 years, R/o Doundi, P.S. Doundi, District Balod Chhattisgarh .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. State of Chhattisgarh, Department of Urban Administration, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
4. The Collector, Raipur (C.G.)
5. The Sub-Divisional Officer (Rev.), Raipur (Chhattisgarh)
--- Respondents REVIEW PETITION No. 118 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Ruchika Singhania D/o Pradeep Kumar Singhania, aged about 30 years, through its General Power of Attorney holder Pradeep Kumar Singhania S/o Late Kishan Lal Singhania, aged about 60 years, r/o Singhania Bhawan, Subhash Road, Near Telghani Naka, Ganjpara, Raipur, District Raipur (C.G.)
2. State of Chhattisgarh, through the Secretary, Ministry of Town and Country Planning, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur (C.G.)
3. Commissioner, Raipur Division, Raipur District Raipur (C.G.)
--- Respondents 2 REVIEW PETITION No. 119 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Kumud Agrawal, W/o Late Years, R/o Agrawal Para, Aarang, District Raipur, Civil and Revenue District Raipur (C.G.) ............. (Petitioner)
2. State of Chhattisgarh, through the Collector, Raipur (C.G.)
--- Respondents REVIEW PETITION No. 120 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Rita Dubey, W/o Dr. Rajendra Kumar Dubey, aged about 44 years, Staff Quarter, Govt. Dental College, Rajbandha Maidan, Raipur, Chhattisgarh .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. State of Chhattisgarh, Department of Urban Administration, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
4. The Collector, Raipur (C.G.)
5. The Sub-Divisional Officer (Rev.), Raipur (Chhattisgarh)
--- Respondents REVIEW PETITION No. 121 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Mulchand Jain, aged about 53 years, S/o Late Mangilal Jain, R/o Near Police Petrol Pump, Rishabh Construction, Nehru Nagar, Raipur (C.G.) .................(Petitioner) 3
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.)
4. Sub-Registrar, Shaskiya Ayurveda Mahavidyalaya Chikitsalaya, Near R.K.C. Collegeg, Great Eastern Road, Raipur, Chhattisgarh 492010 --- Respondents REVIEW PETITION No. 123 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Anjana Gothi, aged about 52 years, W/o Shri Tikamchand, R/o Near Police Petrol Pump, Rishabh Construction, Nehru Nagar, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and P.S. Mandir Hasaud, New Raipur (C.G.)
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.)
4. Sub-Registrar, Shaskiya Ayurveda Mahavidyalaya Chikitsalaya, Near R.K.C. Collegeg, Great Eastern Road, Raipur, Chhattisgarh 492010 --- Respondents REVIEW PETITION No. 124 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. M/s Bhasin Ventures Pvt. Ltd A Company Registeredunder The Relevant Provision Of Company Act M1956 Thru ,its Director Shri Ravinder Bhasin Aged 44 Years R/o Bhasin Niwas G Nanak Nagar Telibandha ,raipur Tahsil And District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Shri Ravinder Bhasin S/o Shri Rajinder Aged About 44 Years Director M/s Bhasin Venture Pvt Ltd., Raipur And R/o Bhasin Niwak Gurunanak Nagar Telibandha Raipur ,tahsil And District 4 Raipur Chhattisgarh., District : Raipur, Chhattisgarh
3. Stalwart Corporate Service Pvt Ltd ., A Company Registered Under The Relevant Provision Of Company Act M1956 Through Its Director Shri Basnt Aulatani S/o Shri Bhajanlal Daulatani Aged 40 Years R/o Q -41 Sector 2 Awani Vihar Raipur ,tahsil And District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
4. Shri Basant Daulatnai S/o Shri Bhajanlal Daulatani Aged About 40 Years Director Stalwart Corporate Service Pvt Ltd. R/o Q. 41 Sector 2, Awanti Vihar Raipur,Tahsil And District Chhattisgarh., District : Raipur, Chhattisgarh
5. State Of Chhattisgarh Department Of Urban Administration Mahanadi Bhawan Mantralaya New Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
6. The Sub Divisional Officer(Rev.) Raipur District Raipur Chhattisgarh . --- Respondents REVIEW PETITION No. 125 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Gautam Kakkad S/o Shri Jang Shamsher Singh Kakkad, aged about 34 years, R/o Major Kakkad House, Katora Talab, Tahsil and District Raipur (C.G.)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mantralaya, Mahanadi Bhawan, Post and PS Mandir Hasaud, Raipur (C.G.) --- Respondents REVIEW PETITION No. 127 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Kaushalya Devi W/o Shri Ramesh J Aswani, aged about 56 years, R/o Behind Anmol Flats, Awanti Vihar Colony, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and P.S. Mandir Hasaud, New Raipur (C.G.) 5
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.) --- Respondents REVIEW PETITION No. 128 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. J.P. Grih Nirma Cooperative Society Ltd. Dunda, through President Xavier Prakash, S/o Masih Prakash, aged about 48 years, R/o Near Durga Mata Mandir, Katora Talab, Raipur (C.G.) ................. (Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and PS Mandir Hasaud, New Raipur (C.G.)
3. Sub Divisional Officer, and Land Acquisition Officer, Raipur (C.G.)
--- Respondents REVIEW PETITION No. 129 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. S.N. Buildcon A Partnership Firm through its Partner Naveen Gawri, S/o Late Mohanlal Gawri, aged about 45 years, R/o Mohanlal Gawri Godown, Gali No. 4, Fafadih Naka, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.) --- Respondents REVIEW PETITION No. 130 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus 6
1. Satyavidya Real Estate Pvt. Ltd. Through Director, Arun Agrawal, aged about 52 years, R/o Ward No. 07, Post Sakti, District Janjgir Champa, (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and P.S. Mandir Hasaud, New Raipur (C.G.)
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.)
4. Sub-Divisional Officer (Revenue), Raipur (C.G.)
--- Respondents REVIEW PETITION No. 132 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Sapna Devi Hirwani, aged about 59 years, W/o Shri Ratan Kumar Hirwani, through Power of Attorney Tarun Meghani, S/o Shri Baldev meghani, aged about 43 years, R/o Transport Nagar, Korba (C.G.)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and P.S. Mandir Hasaud, New Raipur (C.G.) --- Respondents REVIEW PETITION No. 133 of 2018 The Raipur Development Authority, through its Chief Executive Officer, Second Floor, Bhakti Mata Karma Commercial Complex, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Amanpreet Singh Anand (Karta) S/o Late Tejinder Singh Anand, aged about 30 years, HUF, R/o GP-1, Shailendra Nagar, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. Assistant Revenue Officer, Raipur Development Authority, Raipur (C.G.) --- Respondents 7 REVIEW PETITION No. 134 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Priyanka Agrawal, W/o Dipak Kumar Agrawal, aged about 38 years, R/o Main Road, Tahsil and District Kantabhanji, Odisa .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Post and PS Mandir Hasaud, New Raipur (C.G.) --- Respondents REVIEW PETITION No. 136 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Punaram S/o Dukalu, aged about 71 years, R/o Village Dunda, Tahsil and District Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mantralaya, Mahanadi Bhawan, Post and PS Mandir Hasaud, Raipur (C.G.) --- Respondents REVIEW PETITION No. 137 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Smt. Kshama Tekriwal, W/o Shri Sunil Tekriwal, aged about 46 years, R/o H.I.G. A 32, Shankarnagar, Raipur Chhattigarh through Power of Attorney Ratnesh Kumar Agrawal, aged about 41 years, S/o Shri R.K. Agrawal, R/o Kankalipara, Raipur (C.G.) ................. (Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, New Raipur (C.G.)
3. Assistant Revenue Officer Raipur Development Authority Raipur (C.G.) --- Respondents 8 REVIEW PETITION No. 138 of 2018 The Raipur Development Authority, through its Chief Executive Officer, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Hardip Singh Hariyar, S/o Mohinder Singh Hariyar, aged about 45 years, R/o House No. 1/10, Govind Nagar, In front of Gurudwara, Pandri, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mantralaya, Mahanadi Bhawan, Post and PS Mandir Hasaud, Raipur (C.G.)
3. Assistant Revenue Officer Raipur Development Authority Raipur (C.G.) --- Respondents And REVIEW PETITION No. 139 of 2018 The Raipur Development Authority, through its Chief Executive Officer, Second Floor, Bhakti Matakarma Commercial Complex, New Rajendra Nagar, Raipur (C.G.)
----Applicant/Respondent Versus
1. Jagdish Verma, S/o Late KC Verma, aged about 58 years, R/o Satkar Hotel Gali, Narmadapara, Station Road, Raipur (C.G.) .................(Petitioner)
2. State of Chhattisgarh, through the Secretary, Department of Housing and Environment, Mahanadi Bhawan, Mantralaya, Raipur (C.G.)
3. Assistant Revenue Officer Raipur Development Authority Raipur (C.G.)
4. Sub-Divisional Officer (Revenue) Raipur (C.G.)
--- Respondents For Applicants : Mr. Ashish Shrivastava, Advocate. For Respondents : Mr. Praveen Das and Mr. Varun Sharma, Advocate.
For State : Mr. Arun Sao, Dy. A.G. 9 Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 06/12/18 Heard.
1. This is an office reference for modification and correction of the order dated 27.11.2018 passed by this Court in Review Petition No. 115 of 2018 and other connected matters.
2. Learned counsel appearing on behalf of petitioners would submit that in the order passed by this Hon'ble Court on 27.11.2018 in Review Petition No. 115 of 2018 and other connected matters, due to inadvertent mistake in para-3 of the order, the time to comply with the order has been mentioned as '31.03.2018' instead of '31.03.2019'.
3. Accordingly, the order dated 27.11.2018 passed by this Court in Review Petition No. 115 of 2018 and other connected matters, is modified to the extent that time to comply with the order be read as '31.03.2019' in place of 31.03.2018'.
4. Rest of the conditions mentioned in the order shall remain intact.
5. The order dated 27.11.2018 stands modified and be read along with this order.
SD/-
(Sanjay K. Agrawal) Judge Priyanka