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Bombay Presidency - Section

Section 6 in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

6. Division of moneys of Board and Faculty.

- The cash balances held by the Board and the Faculty immediately before the appointed day shall, after deducting respectively all the liabilities of the Board and the Faculty up to that date, be apportioned among the Board or the Faculty, as tire case may be, and the Government of Mysore and the Rajasthan Board, in such proportion as may be agreed upon between the parties concerned, or in default of such agreement, as the Central Government may determine.