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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Tamilnadu - Subsection

Section 118(b) in Chennai City Municipal Corporation Act, 1919

(b)carriages and animals belonging to members of the [city police] [These words were substituted for the words 'town police' by section 72(i) of the Madras City Municipal (Amendment) Act, 1936 (Tamil Nadu Act X of 1936).] or to officers or servants of the corporation employed on out-door duties: