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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1) in The Sikh Gurdwaras Act, 1925

(1)The Judicial Commission shall consist of three members who shall be Sikhs appointed from time to time as may be necessary by the [Government of the State of Punjab] [Substituted for the word [State Government] by Central Government Notification No. S.O. 600(E) dated 19.10.1978.].