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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(6) in Sardar Patel University Act, 1955

(6)The Vice-Chancellor shall exercise such other powers as may be prescribed by [the Statutes, Ordinances and Regulations] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, section 7(4).],