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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 7 vs Priyatam Plaschem Pvt. Ltd. on 9 August, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.19                              COURT NO.5                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23120/2019

     (Arising out of impugned final judgment and order dated 28-01-2019
     in ITA No. 71/2019 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX 7                              Petitioner(s)

                                                    VERSUS

     PRIYATAM PLASCHEM PVT. LTD.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.114477/2019-CONDONATION OF DELAY
     IN FILING )

     Date : 09-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                 Mr. K.M. Natraj, ASG
                                       Mr. Mohan Prasad Gupta, Adv.
                                       Mr. H.R. Rao, Adv.
                                       Mr. Sharadh Nambiar, Adv.
                                       Ms. Indira Bhakar, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.09 17:26:23 IST Reason: