Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 7 vs Priyatam Plaschem Pvt. Ltd. on 9 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.19 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23120/2019
(Arising out of impugned final judgment and order dated 28-01-2019
in ITA No. 71/2019 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX 7 Petitioner(s)
VERSUS
PRIYATAM PLASCHEM PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.114477/2019-CONDONATION OF DELAY
IN FILING )
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. Mohan Prasad Gupta, Adv.
Mr. H.R. Rao, Adv.
Mr. Sharadh Nambiar, Adv.
Ms. Indira Bhakar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.09 17:26:23 IST Reason: