Section 80(2)(a) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

(a)any right, title, interest, obligation or liability already acquired, accrued or incurred before the commencement of this Ordinance, or

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