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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(b) in Chandigarh Panchayat Election Rules, 1994

(b)open the ballot-box, after checking the mark or marks made on the box and the lables affixed, take out the ballot papers from the box and arrange them in convenient bundles, separating the ballot-papers which he deems valid from those he rejects;