Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(i) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017 (i)An in-principle clearance shall be given for the full building in which the said residential / commercial flat is situated.
