Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 87(11) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(11)He Liquidator shall have power to call meetings to call meeting of members of the society in liquidation.