Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 12 in Sikkim Succession Act, 2008 12. Will obtained by fraud etc. - A Will or any part,:of a Will, the making of which has been caused by fraud or coercion or importunity is void
