Delhi High Court - Orders
Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 11 October, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022
HARJEET KAUR CHAWLA ..... Appellant
Through: Mr. Saurabh Kumar Sinha, Advocate.
versus
BMA WEALTH CREATORS PVT LTD ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 11.10.2023 Re-notify on 29th February 2024.
ANUP JAIRAM BHAMBHANI, J OCTOBER 11, 2023 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 15:31:48