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State of Tamilnadu - Section

Section 6 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce

6.

Permits for cart-loads or for one or more tree will be in triplicate, bound in books and bearing a serial number. Each permit will be either for a definite value the description of produce, quantity and value being printed on it or without face values, the values, quantity and description of the produce being entered by the permit issuing officer at the time of the issue of the permit. Both the blank permit system and the face value permit system may be adopted, the choice of utilizing one or both with reference to local requirements being left to the discretion of local officers.A separate permit will be issued for each cart-load of timber, fuel or other forest produce. A single non-face value permit may, however, be issued when large quantities of earth, stone and turf are applied for by Municipal, Public Works or Local Fund Department contractors. In the case of grazing permits, a line will be drawn on either side of the figure denoting the number of animals thus -2- in order to prevent any attempt at alteration of the figures.