Calcutta High Court
Pcit vs Sri Ranglal Bagaria Huf on 31 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
GA 808/2017; ITAT 90/2017; GA 807/2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(income tax)
ORIGINAL SIDE
PCIT, KOL-12, KOL.
Versus
SRI RANGLAL BAGARIA HUF
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.
Mr. P. Dudheria, Adv.
The Court : No one appears on behalf of the assessee. The affidavit of service is filed in Court today. Let the appeal along with the connected applications be listed in the monthly list of August 2018.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk