Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Himachal Pradesh - Subsection Section 38(4) in Himachal Pradesh Para-Veterinary Council Act, 2010 (4)Every registered Para-veterinary practitioner registered under subsection (1) shall renew his registration after every three years on payment of such fee as may be prescribed.
