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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(d) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(d)to ensure the child to be protected from secondary victimization and assist the child for development and growth;