Section 33(1)(iv) in The U.P. Participatory Irrigation Management Act, 2009

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(iv) in The U.P. Participatory Irrigation Management Act, 2009

(iv)neglects to take the proper precautions for the prevention of waste of water or interferes with the authorized distribution of water or uses such water in an unauthorized manner;

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State of Uttar Pradesh - Subsection

Section 33(1)(iv) in The U.P. Participatory Irrigation Management Act, 2009