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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(2)(f) in The U.P. Co-operative Societies Act, 1965

(f)[* * *] [Clauses (e) (f) omitted by U.P. Act No. 17 of 1994.]