Bombay High Court
Raksha Kiit Gosher vs Official Liquidator Of Woodland Garde ... on 6 June, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 15.CNPCPL4.19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION (L) NO.4 OF 2019
IN
COMPANY APPLICATION NO.453 OF 2017
IN
OFFICIAL LIQUIDATOR'S REPORT NO.21 OF 2016
Raksha Kiit Gosher )....Petitioner
V/s.
Official Liquidator of Woodland Garde )
Cafe and Ors. )....Respondents
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None for petitioner. Mr.Mandar Soman for respondent no.10.
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CORAM : K.R.SHRIRAM,J DATE : 6.6.2019 P.C.:-
1. None for petitioner. Petition dismissed.
(K.R.SHRIRAM,J) KJ ::: Uploaded on - 10/06/2019 ::: Downloaded on - 14/07/2019 13:04:40 :::