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Bombay High Court

Raksha Kiit Gosher vs Official Liquidator Of Woodland Garde ... on 6 June, 2019

Author: K.R.Shriram

Bench: K.R.Shriram

                               1/1                           15.CNPCPL4.19.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                   CONTEMPT PETITION (L) NO.4 OF 2019
                                        IN
                COMPANY APPLICATION NO.453 OF 2017
                                        IN
                OFFICIAL LIQUIDATOR'S REPORT NO.21 OF 2016


Raksha Kiit Gosher                               )....Petitioner
           V/s.
Official Liquidator of Woodland Garde            )
Cafe and Ors.                                    )....Respondents

                                        ----

None for petitioner. Mr.Mandar Soman for respondent no.10.

----

CORAM : K.R.SHRIRAM,J DATE : 6.6.2019 P.C.:-

1. None for petitioner. Petition dismissed.

(K.R.SHRIRAM,J) KJ ::: Uploaded on - 10/06/2019 ::: Downloaded on - 14/07/2019 13:04:40 :::