Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(5)(b) in The Orissa Luxury Tax Rules, 1995

(b)The Commissioner by order specify the circles in which the Assistant Commissioner or a Luxury Tax Officer,shall exercise jurisdiction :