Section 33(2)(a) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(a)all properties, funds and dues which are vested in and realisable by the Authority shall vest in and be realisable by the State Government.

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