Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(7) in The High Court of Chhattisgarh Rules, 2007

(7)Certified copy of judgement and order of the Supreme Court.