Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 36] [Entire Act] Union of India - Section Section 22 in The Central Excise Act, 1944 22. Subs. for the First Schedule to the Central Excise Tariff Act, 1985 (5 of 1986) by Act 18 of 2017, S. 5(c).
