Gujarat High Court
Rushil Decor Ltd. vs Dy. Commissioner Of Income Tax Circle ... on 7 January, 2021
Author: J. B. Pardiwala
Bench: J.B.Pardiwala, Ilesh J. Vora
C/SCA/17812/2018 ORDER
IN THEHIGHCOURTOF GUJARATAT AHMEDABAD
R/SPECIALCIVILAPPLICATIONNO. 17812of 2018
With
R/SPECIALCIVILAPPLICATIONNO. 17815of 2018
With
R/SPECIALCIVILAPPLICATIONNO. 17816of 2018
With
R/SPECIALCIVILAPPLICATIONNO. 17820of 2018
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RUSHILDECORLTD.
Versus DY. COMMISSIONEROF INCOMETAXCIRCLE3(1)(2) ========================================================== Appearance:
MS VAIBHAVIK PARIKH(3238)for the Petitioner(s)No. 1 MRSMAUNAM BHATT(174)for the Respondent(s)No. 1 ========================================================== CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA and HONOURABLE MR. JUSTICE ILESH J. VORA Date: 07/01/2021 ORALORDER (PER: HONOURABLEMR. JUSTICEJ.B.PARDIWALA) To be heard along with the Special Civil Applications Nos. 17821/2018, 17822/2018 and 17823/2018.
Post all these matters for hearing after three weeks, i.e. on 4.2.2021.
(J. B. PARDIWALA,J) (ILESHJ. VORA,J) MARYVADAKKAN Page 1 of 1 Downloaded on : Sat Jan 09 02:23:28 IST 2021