Supreme Court - Daily Orders
M/S. Raiganj Consumer Forum vs Union Of India . on 16 November, 2022
Bench: Ajay Rastogi, C.T. Ravikumar
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ITEM NO.1 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 188/2004
M/S. RAIGANJ CONSUMER FORUM Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
IA No. 33106/2019 - APPLICATION FOR PERMISSION
IA No. 130757/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 75903/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 94012/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 58091/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 62733/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 132630/2021 - CLARIFICATION/DIRECTION
IA No. 45905/2019 - CLARIFICATION/DIRECTION
IA No. 132614/2021 - CLARIFICATION/DIRECTION
IA No. 110706/2021 - CLARIFICATION/DIRECTION
IA No. 77270/2021 - CLARIFICATION/DIRECTION
IA No. 132665/2021 - CLARIFICATION/DIRECTION
IA No. 132657/2021 - CLARIFICATION/DIRECTION
IA No. 132644/2021 - CLARIFICATION/DIRECTION
IA No. 132638/2021 - CLARIFICATION/DIRECTION
IA No. 75905/2022 - EXEMPTION FROM FILING O.T.
IA No. 62731/2019 - INTERVENTION APPLICATION
IA No. 84589/2022 - INTERVENTION APPLICATION
IA No. 110701/2021 - INTERVENTION APPLICATION
IA No. 130756/2020 - INTERVENTION APPLICATION
IA No. 94002/2020 - INTERVENTION APPLICATION
IA No. 58090/2021 - INTERVENTION APPLICATION
IA No. 32653/2021 - INTERVENTION APPLICATION
IA No. 27236/2021 - INTERVENTION/IMPLEADMENT
IA No. 131614/2020 - MODIFICATION OF COURT ORDER
IA No. 130807/2020 - WITHDRAWAL OF CASE / APPLICATION)
WITH
T.C.(C) No. 2/2004 (XVI-A)
(FOR FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 79102/2020
FOR APPLICATION FOR PERMISSION ON IA 80258/2020
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 80260/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 80264/2020
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 42747/2021
Signature Not Verified
FOR INTERVENTION APPLICATION ON IA 147184/2021
Digitally signed by
Jayant Kumar Arora
Date: 2022.11.18
FOR EXEMPTION FROM FILING O.T. ON IA 147185/2021
10:15:26 IST
Reason:
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 147187/2021
FOR EXEMPTION FROM FILING O.T. ON IA 147188/2021
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
158706/2021
2
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 62749/2022
IA No. 80258/2020 - APPLICATION FOR PERMISSION
IA No. 80260/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 62749/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 79102/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 147187/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 42747/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 80264/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 147188/2021 - EXEMPTION FROM FILING O.T.
IA No. 147185/2021 - EXEMPTION FROM FILING O.T.
IA No. 147184/2021 - INTERVENTION APPLICATION
IA No. 158706/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
CONMT.PET.(C) No. 701/2021 in T.C.(C) No. 2/2004 (XVI-A)
(FOR ADMISSION and IA No.35282/2021-EXEMPTION FROM FILING O.T.
IA No. 35282/2021 - EXEMPTION FROM FILING O.T.)
CONMT.PET.(C) No. 942/2021 in T.C.(C) No. 2/2004 (XVI-A)
(FOR ADMISSION)
Date : 16-11-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Counsel for the
Parties
Mr. V. Giri, Sr. Adv.
Mr. Ravi Raghunath, Adv.
Ms. Ankita Gupta, Adv.
Mr. Sanyat Lodha, AOR
Mr. Puneet Bali, Sr. Adv.
Mr. Surjeet Bhadu, Adv.
Mr. Aditya Soni, Adv.
Mr. H.S. Phoolka, Sr. Adv.
Mr. Jagjit Singh Chhabra, Adv.
Mr. Saksham Maheshwari, Adv.
Mr. Pallav Sisodia, Sr. Adv.
Mr. Aman Vachher, Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Dhiraj,Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Jyotisman Kar, Adv.
Mr. P. N. Puri, Adv.
Mr. Rajeev Dhavan, Sr. Adv.
Mr. Kartik Jasra, Adv.
Ms. Ishita Farsaiya, Adv.
Mr. Siddharth, Adv.
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Mr. Siddhartha Chowdhury, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Utkarsh Vats, Adv.
Mr. Deepanshu, Adv.
Ms. Suruchi Aggrawal, Sr. Adv.
Mr. Prashant Chauhan, Adv.
Mr. Manish Kumar Vikkey, Adv.
Mr. Pankaj Kumar Mishra, AOR
Ms. Ankita Sharma, Adv.
Mr. Soumya Dutta, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Shantanu Bhowmik, Adv.
Mr. Rajiv Goel, Adv.
Mr. Shailendra Bhardwaj, AOR
Mr. Kusum Chaudhary, AOR
M/S. K J John And Co, AOR
Ms. Chitra Markandaya, AOR
Mr. Pankaj Kumar Mishra, AOR
Mr. Abhijit Sengupta, AOR
Mr. B. K. Pal, AOR
Mr. Shubham Bhalla, AOR
Mr. K. S. Rana, AOR
Mr. Arun K. Sinha, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Shantwanu Singh, Adv.
Miss Pragya Singh, Adv.
Mr. Akshay Singh, Adv.
Mr. A. P. Mohanty, AOR
Mr. R. Gopalakrishnan, AOR
Ms. Minakshi Vij, AOR
Mr. Siddharth, AOR
M/S. Ap & J Chambers, AOR
Mr. Yash Pal Dhingra, AOR
Ms. Shalu Sharma, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Shashank Bajpai, Adv.
Mr. Yuvraj Sharma, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Prashant Singh, Adv.
Mr. Raghav Sharma, Adv.
Mr. Nishank Tripathi, Adv.
Mr. Raj Bahadur Yadav, AOR
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Mr. S. Ravi Shankar, AOR
Mr. Somnath Mukherjee, AOR
Mr. Alok Gupta, AOR
Mr. Surya Kant, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Harpal Singh Saini, Adv.
Mr. Gaurav Dhingra, Adv.
Ms. Madhvi Yadav, Adv.
Mr. M. C. Dhingra, AOR
Mr. Ashwani Kumar, AOR
Mr. Soumya Dutta, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Jagjit Singh Chhabra, AOR
Mr. Jatinder Kumar Sethi, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. J. K. Bhatia, AOR
Ms. Nikita Sethi, Adv.
Mr. Subhasish Bhowmick, AOR
Mrs. Tanuj Bagga Sharma, AOR
Mr. Rana Sandeep Bussa, Adv.
Mr. Wolf Chandrapaul Bussa, Adv.
Ms. A. John Thayyil, Adv.
Mr. Rana Sandeep Bussa, Adv.
Mr. Nishant Kumar, Adv.
Mr. Shashi Bhushan P. Adgaonkar, AOR
Mr. Omkar Deshpande, Adv.
Mr. Mohit D. Ram, AOR
Mr. P. N. Puri, AOR
Mrs. Tanuj Bagga Sharma, Adv.
Dr. M.K. Ravi, Adv.
Ms. Alka Goyal, Adv.
Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Priyanka C., Adv.
Ms. Varsha Singh Chaudhry, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Narendra Pal Singh, Adv.
Mr. C.M. Jha, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
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Ms. Bina Madhavan, Adv.
Ms. Rao Vishwaja, Adv.
Mr. Katubadi Ismail, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 12.01.2023.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER