Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bombay Presidency - Subsection Section 1(3) in The Bombay Separation of Judicial and Executive Functions Act, 1951 (3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, specify in this behalf.
