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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(6)(c) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(c)the powers and functions of the council shall, pending its reconstitution, be exercised and performed by the secretary subject, to such restrictions as may be specified in the order.