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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(3) in Tamil Nadu Panchayats (Elections) Rules, 1995

(3)While acting under this rule, the Returning Officer shall observe as much secrecy as is feasible and shall keep a brief record of each instance, but shall not indicate therein for whom any vote has been given.