Rajasthan High Court - Jodhpur
Phool Singh @ Phuliya vs State on 6 March, 2020
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 3050/2020
Phool Singh @ Phuliya
----Petitioner
Versus
State
----Respondent
For Petitioner(s) : Mr. Deepak Menaria.
For Respondent(s) : Mr. Mohd. Javed Gauri, P.P.
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 06/03/2020 Learned counsel for the petitioner seeks time.
List on 19.03.2020.
(RAMESHWAR VYAS),J 93-PKS/-
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