Section 67(3) in The Orissa Development Authorities Rules, 1983
(3)Any person desirous of being registered as a contractor shall apply to the Engineer-member stating his qualification and previous experience, if any. The Engineer-Member or an officer authorised by him shall make a full enquiry and obtain orders of the Vice-Chairman on the application Provided that the order of the Vice-Chairman shall be communicated to the person concerned by the Engineer-member.
