Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(12)(c) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (c)in any other case, the person or body of persons, whether incorporated or not and by whatever name called, administering such school;