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Himachal Pradesh High Court

Mohan Lal Raina vs State Of H.P. & Others. on 5 April, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mohan Lal Raina versus State of H.P. & others.

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CWP No. 7120 of 2021 05.04.2022 Present: Mr. Y.P.S. Dhaulta, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General, for respondents No. 1 to 3.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 4.

Last opportunity of four weeks is granted to the respondents to file reply.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 5, 2022 (hemlata) ::: Downloaded on - 05/04/2022 20:14:40 :::CIS .

::: Downloaded on - 05/04/2022 20:14:40 :::CIS