Himachal Pradesh High Court
Mohan Lal Raina vs State Of H.P. & Others. on 5 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mohan Lal Raina versus State of H.P. & others.
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CWP No. 7120 of 2021 05.04.2022 Present: Mr. Y.P.S. Dhaulta, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for respondents No. 1 to 3.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 4.
Last opportunity of four weeks is granted to the respondents to file reply.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 5, 2022 (hemlata) ::: Downloaded on - 05/04/2022 20:14:40 :::CIS .
::: Downloaded on - 05/04/2022 20:14:40 :::CIS