Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(v) in The Maharashtra Prevention Of Defacement Of Property Act, 1995.

(v)relates to the business of a railway administration and is exhibited within any railway station or upon any wall or other property of a railway administration.