Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Information Technology (Certifying Authorities) Rules, 2000

(a)be created and verified by cryptography that concerns itself with transforming electronic record into seemingly unintelligible forms and back again;