Section 194(b) in The Orissa Municipal Corporation Act, 2003
(b)licensing of -(i)various categories of professionals such as plumbers and surveyors;(ii)various activities such as sinking of tube wells, sale of meat, fish or poultry, or hawking of articles;(iii)sites used for advertisement or premises used for private markets, slaughter-houses, hospitals, nursing homes, clinics, factories, warehouses, godowns, goods transport depots, eating-houses, lodging-houses, hotels, theaters, cinema-houses and places of public amusement and for other non residential use;(iv)animals;(v)carts or carriages and;(vi)such other activities which require a licence or permission under the provisions of this Act and;
