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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(4) in Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service

(4)If no accommodation is available as referred to in Note (3) above, house rent allowance for the remaining period would be granted provided the family lives at that station.