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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(35) in Bihar Education Code, 1961

(35)to send a requisition without the previous approval of the Director for a plan and estimate for the construction of a new building to be built by the Public Works Department, or for additions and alterations to buildings on the books of that Department which will cost not more than Rs. 1,000;