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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in North-Eastern Hill University Act, 1973

(1)The annual accounts and balancer sheet of the University shall be prepared under the directions of the Executive Council and shall once at least every year and at interval of not more than fifteen months be audited by the Comptroller and Auditor-General of India.