Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 48 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

48.

The Clearing Corporation may also clear OTC transactions subject to the prior approval of the Commission.