Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 26 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Ms. Amita Singh Kalkal for Ms. Aditi
Gupta, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS......Respondents
Through: Mr.T.Singhdev with Mr.Abhijit
Chakravarty, Mr.Vedant Sood, Advs
for R-l.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 26.09.2025
1. The rejoinder to be filed by the petitioner shall be re-filed by 10.10.2025.
2. List on 04.12.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 26, 2025 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 22:45:25