Section 1(3)(vi) in The Employees' Provident Funds Scheme, 1952
(vi)[ as respects iron ore, limestone, manganese and gold mines, covered by the notification of the Government of India in the Ministry of Labour and Employment, No. S.R.O. 2705, dated the 24th August, 1957, come into force on the 30th day of November, 1957;] [Inserted by S.R.O. 3376, dated 7.10.1957.]