Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(2) in U.P. Area Development Act, 1976 (2)The Authority may prepare separate land development projects and plan in respect of different areas or different works or include any other easting plan; project or scheme in the plan prepared under the provisions of this Act.
