Delhi High Court - Orders
Dr. Shabana Praveen vs Ministry Of Ayush And Ors on 22 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~8.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9584/2018 and CM APPL. 37348/2018
DR. SHABANA PRAVEEN ..... Petitioner
Through: Mr. Manish Verma & Mr. Prabhat,
Advocates.
versus
MINISTRY OF AYUSH AND ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
and Mr. Suraj Kumar, Advocate for
respondent/ UOI.
Mr. Kumar Onkareshwar, Advocate
for respondent No.3.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 22.02.2019 C.M. No. 6294/2019 Issue notice. Learned counsel for the petitioner accepts notice. Reply be filed within three weeks. Rejoinder thereto, if any, be filed before the next date.
List on 29.04.2019.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 22, 2019 B.S. Rohella