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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

State of West Bengal - Subsection

Section 135(2)(i) in The West Bengal Panchayat Elections Act, 2003

(i)the safe custody of ballot boxes, voting machines, ballot papers and other election papers, the period for which such papers shall be preserved and the inspection and production of such papers;